Jammu and Kashmir Official Languages Act, 2020
जम्मू-कश्मीर राजभाषा अधिनियम, 2020
An Act to provide for the languages to be used for the official purposes of the Union territory of Jammu and Kashmir and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2020
- Year
- 2020
- Enacted on
- 26-09-2020
- In force from
- 29-09-2020
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Jammu and Kashmir Official Languages Act, 2020 section by section on LawLens.
Official source: India Code