Protection of Interests in Aircraft Objects Act, 2025
An Act to provide for protection of interests in aircraft objects and to implement the Convention on International Interests in Mobile Equipment and the Protocol to the Convention on International Interests in Mobile Equipment on Matters Specific to Aircraft Equipment signed at Cape Town on 16th November, 2001 and for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 2025
- Year
- 2025
- Enacted on
- 16-04-2025
- In force from
- 01-05-2025
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Protection of Interests in Aircraft Objects Act, 2025 section by section on LawLens.
Official source: India Code