State of Mizoram Act, 1986
मिजोरम राज्य अधिनियम, 1986
An Act to provide for the establishment of the State of Mizoram and for matters connected therewith.
- Act number
- Act 34 of 1986
- Year
- 1986
- Enacted on
- 14-08-1986
- In force from
- 14-08-1986
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of State of Mizoram Act, 1986 section by section on LawLens.
Official source: India Code