Legislative Assembly of Nagaland (Change in Representation) Act, 1968
नागालैंड विधान सभा (प्रतिनिधित्व में परिवर्तन) अधिनियम, 1968
An Act to provide for a change in representation in the Legislative Assembly of Nagaland and for that purpose to make consequential amendments in the State of Nagaland Act, 1962 and the Representation of the People Act, 1950.
- Act number
- Act 61 of 1968
- Year
- 1968
- Enacted on
- 31-12-1968
- In force from
- 31-12-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Elections
Read the full text of Legislative Assembly of Nagaland (Change in Representation) Act, 1968 section by section on LawLens.
Official source: India Code