Assam Reorganisation (Meghalaya) Act, 1969
आसाम पुनर्गठन (मेघालय) अधिनियम, 1969
An Act to provide for the formation within the State of Assam of an autonomous State to be known as Meghalaya and for matters connected therewith.
- Act number
- Act 55 of 1969
- Year
- 1969
- Enacted on
- 29-12-1969
- In force from
- 12-01-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Assam Reorganisation (Meghalaya) Act, 1969 section by section on LawLens.
Official source: India Code