Indian Easements Act, 1882
भारतीय सुखाचार अधिनियम, 1882
An Act to define and amend the law relating to Easements and Licenses.
- Act number
- Act 5 of 1882
- Year
- 1882
- Enacted on
- 17-02-1882
- In force from
- 01-07-1882
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Indian Easements Act, 1882 section by section on LawLens.
Official source: India Code