Public Financial Institutions (Obligation as to Fidelity and Secrecy) Act, 1983
लोक वित्तीय संस्था (विश्वस्तता और गोपनीयता विषयक बाध्यता) अधिनियम, 1983
An Act to provide for the obligation of public financial institutions as to fidelity and secrecy.
- Act number
- Act 48 of 1983
- Year
- 1983
- Enacted on
- 30-12-1983
- In force from
- 30-12-1983
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
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Official source: India Code