Commissions for Protection of Child Rights Act, 2005
बालक अधिकार संरक्षण आयोग अधिनियम, 2005
An Act to provide for the constitution of a National Commission and State Commissions for Protection of Child Rights and Children's Courts for providing speedy trial of offences against children or of violation of child rights and for matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2006
- Year
- 2006
- Enacted on
- 20-01-2006
- In force from
- 05-02-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children
Read the full text of Commissions for Protection of Child Rights Act, 2005 section by section on LawLens.
Official source: India Code