Punjab Land-Revenue Act, 1887
An Act to amend and declare the Land-revenue Law of the Punjab.
- Act number
- Act 17 of 1887
- Year
- 1887
- Enacted on
- 23-09-1887
- In force from
- 8 May 1952
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation, Land And Property
Read the full text of Punjab Land-Revenue Act, 1887 section by section on LawLens.
Official source: India Code