Indian Partnership Act, 1932
भारतीय भागीदारी अधिनियम, 1932
An Act to define and amend the Law Relating to Partnership.
- Act number
- Act 9 of 1932
- Year
- 1932
- Enacted on
- 08-04-1932
- In force from
- 01-10-1932 (except section 69) 01-10-1933
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Indian Partnership Act, 1932 section by section on LawLens.
Official source: India Code