Commission of Sati (Prevention ) Act, 1987
सती (निवारण) अधिनियम,1987
An Act to provide for the more effective prevention of the commission of sati and its glorification and for matters connected therewith or incidental thereto.
- Act number
- Act 3 of 1988
- Year
- 1988
- Enacted on
- 03-01-1988
- In force from
- 21-03-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law, Women And Children
Read the full text of Commission of Sati (Prevention ) Act, 1987 section by section on LawLens.
Official source: India Code