Tobacco Board Act, 1975
तम्बाकू बोर्ड अधिनियम, 1975
An Act to provide for the development under the control of the Union of the tobacco industry.
- Act number
- Act 4 of 1975
- Year
- 1975
- Enacted on
- 19-03-1975
- In force from
- 28-08-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Tobacco Board Act, 1975 section by section on LawLens.
Official source: India Code