National Highways Authority of India Act, 1988
भारतीय राष्ट्रीय राजमार्ग प्राधिकरण अधिनियम, 1988
An Act to provide for the constitution of an Authority for the development, maintenance and management of national highways and for matters connected therewith or incidental thereto.
- Act number
- Act 68 of 1988
- Year
- 1988
- Enacted on
- 16-12-1988
- In force from
- 15-06-1989
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of National Highways Authority of India Act, 1988 section by section on LawLens.
Official source: India Code