Bureau of Indian Standards Act, 2016
भारतीय मानक ब्यूयरो अधिनियम, 2016
An Act to provide for the establishment of a national standards body for the harmonious development of the activities of standardisation, conformity assessment and quality assurance of goods, articles, processes, systems and services and for matters connected therewith or incidental thereto.
- Act number
- Act 11 of 2016
- Year
- 2016
- Enacted on
- 21-03-2016
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Science Standards And Metrology
Read the full text of Bureau of Indian Standards Act, 2016 section by section on LawLens.
Official source: India Code