Religious endowments act, 1863
धार्मिक विन्यास अधिनियम, 1863
An Act to enable the Government to divest itself of the management of Religious Endowments.
- Act number
- Act 20 of 1863
- Year
- 1863
- Enacted on
- 10-03-1863
- In force from
- 10-03-1863
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Religious endowments act, 1863 section by section on LawLens.
Official source: India Code