Betwa River Board Act, 1976
बेतवा नदी बोर्ड अधिनियम, 1976
An Act to provide for the establishment of a Board for the creation of a reservoir at Rajghat by construction, on behalf of the Governments of Madhya Pradesh and Uttar Pradesh, of a dam on the Betwa river at Rajghat and for the regulation of such reservoir.
- Act number
- Act 63 of 1976
- Year
- 1976
- Enacted on
- 10-04-1976
- In force from
- 25-10-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Energy And Electricity
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Official source: India Code