National Institute of Pharmaceutical Education and Research Act, 1998
राष्ट्रीय औषध-शिक्षा और अनुसंधानसंस्थान अधिनियम, 1998
An Act to declare the institution known as the National Institute of Pharmaceutical Education and Research to be an institution of national importance and to provide for its incorporation and matters connected therewith.
- Act number
- Act 13 of 1998
- Year
- 1998
- Enacted on
- 26-06-1998
- In force from
- 08-07-1998
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code