Northern Indian Ferries Act, 1878
उत्तरी भारत फैरी अधिनियम,1878
An Act to regulate Ferries in Northern India.
- Act number
- Act 17 of 1878
- Year
- 1878
- Enacted on
- 09-11-1878
- In force from
- 09-11-1878
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of Northern Indian Ferries Act, 1878 section by section on LawLens.
Official source: India Code