Parliament (Prevention of Disqualification) Act, 1959
संसद् (निरर्हता निवारण) अधिनियम,1959
An Act to declare that certain offices of profit under the Government shall not disqualify the holders thereof for being chosen as, or for being, members of Parliament.
- Act number
- Act 10 of 1959
- Year
- 1959
- Enacted on
- 04-04-1959
- In force from
- 04-04-1959
- Jurisdiction
- Central Act (India)
- Subjects
- Elections
Read the full text of Parliament (Prevention of Disqualification) Act, 1959 section by section on LawLens.
Official source: India Code