Bharatiya Sakshya Adhiniyam, 2023
भारतीय साक्ष्यस अधिनियम,2023
An Act to consolidate and to provide for general rules and principles of evidence for fair trial.
- Act number
- Act 47 of 2023
- Year
- 2023
- Enacted on
- 25-12-2023
- In force from
- 01-07-2024
- Jurisdiction
- Central Act (India)
- Subjects
- Evidence Law
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Official source: India Code