Ancient Monuments and Archaeological Sites and Remains Act, 1958
प्राचीन संस्मारक तथा पुरातत्वीय स्थलऔर अवशेष अधिनियम, 1958
An Act to provide for the preservation of ancient and historical monuments and archaeological sites and remains of national importance, for the regulation of archaeological excavations and for the protection of sculptures, carvings and other like objects.
- Act number
- Act 24 of 1958
- Year
- 1958
- Enacted on
- 28-08-1958
- In force from
- 15-10-1959
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Ancient Monuments and Archaeological Sites and Remains Act, 1958 section by section on LawLens.
Official source: India Code