Border Security Force Act, 1968
सीमा सुरक्षा बल अधिनियम, 1968
An Act to provide for the constitution and regulation of an Armed Force of the Union for ensuring the security of the borders of India and for matters connected therewith.
- Act number
- Act 47 of 1968
- Year
- 1968
- Enacted on
- 02-09-1968
- In force from
- 01-03-1969
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Border Security Force Act, 1968 section by section on LawLens.
Official source: India Code