Marine Aids to Navigation Act, 2021

नौचालन के लिए सामुद्रिक सहायता अधिनियम, 2021

An Act to provide for the development, maintenance and management of aids to navigation in India; for training and certification of operator of aids to navigation, development of its historical, educational and cultural value; to ensure compliance with the obligation under the maritime treaties and international instruments to which India is a party and for matters connected therewith or incidental thereto.

Act number

Act 20 of 2021

Year

2021

Enacted on

31-07-2020

In force from

31-03-2020

Jurisdiction

Central Act (India)

Subjects

Shipping And Maritime Law

Read the full text of Marine Aids to Navigation Act, 2021 section by section on LawLens.

Official source: India Code