Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980
हिंद साइकिल्स लिमिटेड और सेन रेले लिमिटेड (राष्ट्रीयकरण) अधिनियम, 1980
An Act to provide for the acquisition of the undertakings of the Hind Cycles Limited, and Sen-Raleigh Limited, with a view to securing the proper management of such undertakings so as to subserve the interests of the general public by ensuring the continued manufacture, production and distribution of bicycles, and their component parts and accessories which are essential to the needs of the economy of the country and for matters connected therewith or incidental thereto.
- Act number
- Act 70 of 1980
- Year
- 1980
- Enacted on
- 27-12-1980
- In force from
- 15-10-1980
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
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Official source: India Code