Railways Act, 1989
रेल अधिनियम,1989
An Act to consolidate and amend the law relating to Railways.
- Act number
- Act 24 of 1989
- Year
- 1989
- Enacted on
- 03-06-1989
- In force from
- 01-07-1990
- Jurisdiction
- Central Act (India)
- Subjects
- Railways
Read the full text of Railways Act, 1989 section by section on LawLens.
Official source: India Code