Drugs and Cosmetics Act, 1940
ओषधि और प्रसाधन सामग्री अधिनियम,1940
An Act to regulate the import, manufacture, distribution and sale of drugs and cosmetics.
- Act number
- Act 23 of 1940
- Year
- 1940
- Enacted on
- 10-04-1940
- In force from
- 10-04-1940
- Jurisdiction
- Central Act (India)
- Subjects
- Food And Drug Regulation
Read the full text of Drugs and Cosmetics Act, 1940 section by section on LawLens.
Official source: India Code