Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962
An Act to consolidate and amend the law relating to the levy of a tax on sales of motor spirit and lubricants in the Union territory of Manipur.
- Act number
- Act 55 of 1962
- Year
- 1962
- Enacted on
- 13-12-1962
- In force from
- 13-12-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 section by section on LawLens.
Official source: India Code