North-Eastern Council Act, 1971

पूर्वोत्तर परिषद् अधिनियम, 1971

An Act to provide for the setting up of a Council for the north-eastern areas of India to be called the North-Eastern Council and for matters connected therewith.

Act number

Act 84 of 1971

Year

1971

Enacted on

30-12-1971

In force from

01-08-1972

Jurisdiction

Central Act (India)

Subjects

Administrative Law

Read the full text of North-Eastern Council Act, 1971 section by section on LawLens.

Official source: India Code