Indian Maritime University Act, 2008
भारतीय सामुद्रिक विश्वविद्यालय अधिनियम, 2008
An Act to establish and incorporate a teaching and affiliating University at the national level to facilitate and promote maritime studies and research and to achieve excellence in areas of marine science and technology, marine environment and other related fields, and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 22 of 2008
- Year
- 2008
- Enacted on
- 11-11-2008
- In force from
- 14-11-2008
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Indian Maritime University Act, 2008 section by section on LawLens.
Official source: India Code