Technology Development Board Act, 1995

प्रौद्योगिकी विकास बोर्ड अधिनियम, 1995

An Act to provide for the constitution of a Board for payment of equity capital or any other financial assistance to industrial concerns and other agencies attempting development and commercial application of indigenous technology or adapting imported technology to wider domestic applications and for matters connected therewith or incidental thereto.

Act number

Act 44 of 1995

Year

1995

Enacted on

16-12-1995

In force from

01-11-1996

Jurisdiction

Central Act (India)

Subjects

Science Standards And Metrology

Read the full text of Technology Development Board Act, 1995 section by section on LawLens.

Official source: India Code