National Security Guard Act, 1986
राष्ट्रीय सुरक्षक अधिनियम, 1986
An Act to provide for the constitution and regulation of an armed force of the Union for combating terrorist activities with a view to protecting States against internal disturbances and for matters connected therewith.
- Act number
- Act 47 of 1986
- Year
- 1986
- Enacted on
- 22-09-1986
- In force from
- 16-10-1986
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of National Security Guard Act, 1986 section by section on LawLens.
Official source: India Code