Armed Forces (Emergency Duties) Act, 1947
सशस्त्र बल (आपात कर्तव्य)अधिनियम, 1947
An Act to enable duties in connection with vital services to be imposed in an emergency on an Armed Forces.
- Act number
- Act 15 of 1947
- Year
- 1947
- Enacted on
- 20-03-1947
- In force from
- 20-03-1947
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Armed Forces (Emergency Duties) Act, 1947 section by section on LawLens.
Official source: India Code