Brahmaputra Board Act, 1980
ब्रह्मपुत्र बोर्ड अधिनियम, 1980
An Act to provide for the establishment of a Board for the planning and integrated implementation of measures for the control of floods and bank erosion in the Brahmaputra Valley and for matters connected therewith.
- Act number
- Act 46 of 1980
- Year
- 1980
- Enacted on
- 01-09-1980
- In force from
- 31-12-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Disaster Management
Read the full text of Brahmaputra Board Act, 1980 section by section on LawLens.
Official source: India Code