ADVOCATES’ WELFARE FUND ACT, 2001
अधिवक्ता कल्याण निधि अधिनियम, 2001
An Act to provide for the constitution of a welfare fund for the benefit of advocates and for matters connected therewith or incidental thereto.
- Act number
- Act 45 of 2001
- Year
- 2001
- Enacted on
- 14-09-2001
- In force from
- 01-11-2001
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of ADVOCATES’ WELFARE FUND ACT, 2001 section by section on LawLens.
Official source: India Code