Orissa Weights and Measures (Delhi Repeal) Act, 1958
An Act to provide for the repeal of the Orissa Weights and Measures Act, 1943, in its application to the Union territory of Delhi.
- Act number
- Act 57 of 1958
- Year
- 1958
- Enacted on
- 30-12-1958
- In force from
- 30-12-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Science Standards And Metrology
Read the full text of Orissa Weights and Measures (Delhi Repeal) Act, 1958 section by section on LawLens.
Official source: India Code