Protection of Children from Sexual Offences Act, 2012
लैंगिक अपराधों से बालकों का संरक्षण अधिनियम, 2012
An Act to protect children from offences of sexual assault, sexual harassment and pornography and provide for establishment of Special Courts for trial of such offences and for matters connected therewith or incidental thereto.
- Act number
- Act 32 of 2012
- Year
- 2012
- Enacted on
- 19-06-2012
- In force from
- 14-11-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children, Criminal Law, Criminal Procedure
Read the full text of Protection of Children from Sexual Offences Act, 2012 section by section on LawLens.
Official source: India Code