Rehabilitation Council of India Act, 1992

भारतीय पुनर्वास परिषद् अधिनियम, 1992

An Act to provide for the constitution of the Rehabilitation Council of India for regulating and monitoring the training of rehabilitation professionals and personnel, promoting research in rehabilitation and special education, the maintenance of a Central Rehabilitation Register and for matters connected therewith or incidental thereto.

Act number
Act 34 of 1992
Year
1992
Enacted on
01-09-1992
In force from
31-07-1993
Jurisdiction
Central Act (India)
Subjects
Social Welfare, Education

Read the full text of Rehabilitation Council of India Act, 1992 section by section on LawLens.

Official source: India Code