Union Duties of Excise (Distribution) Act, 1979

संघ उत्‍पाद-शुल्‍क (वितरण) अधिनियम, 1979

An Act to provide for the payment out of the Consolidated Fund of India of sums equivalent to a part of the net proceeds of certain Union duties of excise to the States to which the law imposing the duty extends and for the distribution of those sums among those States in accordance with the principles recommended by the Finance Commission in its report dated the 25th day of November, 1994.

Act number

Act 24 of 1979

Year

1979

Enacted on

20-05-1979

In force from

01-04-1979

Jurisdiction

Central Act (India)

Subjects

Public Finance

Read the full text of Union Duties of Excise (Distribution) Act, 1979 section by section on LawLens.

Official source: India Code