Central Laws (Extension to Jammu and Kashmir) Act, 1968
केन्द्रीय विधि (जम्मू-कश्मीर पर विस्तारण) अधिनियम,1968
An Act to provide for the extension of certain Central Laws to the State of Jammu and Kashmir.
- Act number
- Act 25 of 1968
- Year
- 1968
- Enacted on
- 24-05-1968
- In force from
- 15-08-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Central Laws (Extension to Jammu and Kashmir) Act, 1968 section by section on LawLens.
Official source: India Code