Dr. Rajendra Prasad Central Agricultural University Act, 2016

डा० राजेन्द्र प्रसाद केंद्रीय कृषि विश्वरविद्यालय अधिनियम, 2016

An Act to provide for the establishment and incorporation of a University by conversion of the existing Rajendra Agricultural University, Pusa, Bihar to Dr. Rajendra Prasad Central Agricultural University for the development of agriculture and for the furtherance of the advancement of learning and pursuit of research in agriculture and allied sciences and to declare it to be an institution of national importance.

Act number

Act 32 of 2016

Year

2016

Enacted on

28-05-2016

In force from

07-10-2016

Jurisdiction

Central Act (India)

Subjects

Agriculture, Education

Read the full text of Dr. Rajendra Prasad Central Agricultural University Act, 2016 section by section on LawLens.

Official source: India Code