Code of Civil Procedure, 1908
सिविल प्रक्रिया संहिता, 1908
An Act to consolidate and amend the laws relating to the procedure of the Courts of Civil Judicature.
- Act number
- Act 5 of 1908
- Year
- 1908
- Enacted on
- 21-03-1908
- In force from
- 01-01-1909
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Code of Civil Procedure, 1908 section by section on LawLens.
Official source: India Code