Destructive Insects and Pests (Amendment and Validation) Act, 1992
नाशक कीट और नाशक जीव (संशोधन और विधिमान्यकरण) अधिनियम, 1990
An Act further to amend the Destructive Insects and Pests Act, 1914.
- Act number
- Act 12 of 1992
- Year
- 1992
- Enacted on
- 31-03-1992
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
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Official source: India Code