Hotel-Receipts Tax Act, 1980
होटल-आमदनी कर अधिनियम, 1980
An Act to impose a special tax on gross receipts of certain hotels.
- Act number
- Act 54 of 1980
- Year
- 1980
- Enacted on
- 09-12-1980
- In force from
- 09-12-1980
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Hotel-Receipts Tax Act, 1980 section by section on LawLens.
Official source: India Code