Manipur Land Revenue and Land Reforms Act, 1960

An Act to consolidate and amend the law relating to land revenue in the Union territory of Manipur and to provide for certain measures of land reform.

Act number

Act 33 of 1960

Year

1960

Enacted on

13-09-1960

In force from

13-09-1960

Jurisdiction

Central Act (India)

Subjects

Land And Property, Taxation

Read the full text of Manipur Land Revenue and Land Reforms Act, 1960 section by section on LawLens.

Official source: India Code