Hindu Succession Act, 1956
हिन्दू उत्तराधिकार अधिनियम,1956
An Act to amend and codify the law relating to intestate succession among Hindus.
- Act number
- Act 30 of 1956
- Year
- 1956
- Enacted on
- 17-06-1956
- In force from
- 17-06-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Hindu Succession Act, 1956 section by section on LawLens.
Official source: India Code