Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994
पंजाब नगर निगम विधि (चंडीगढ़ परविस्तारण) अधिनियम, 1994
An Act to provide for the extension of the Punjab Municipal Corporation Act, 1976 to the Union territory of Chandigarh.
- Act number
- Act 45 of 1994
- Year
- 1994
- Enacted on
- 22-07-1994
- In force from
- 24-05-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994 section by section on LawLens.
Official source: India Code