Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965
गोवा, दमण और दीव (सिविल प्रक्रियासंहिता और माध्यस्थम् अधिनियम का विस्तारण) अधिनियम, 1965
An Act to provide for the extension of the Code of Civil Procedure, 1908, and the Arbitration Act, 1940, to the Union territory of Goa, Daman and Diu and for certain other matters.
- Act number
- Act 30 of 1965
- Year
- 1965
- Enacted on
- 25-09-1965
- In force from
- 15-06-1966
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure, Arbitration And Mediation
Read the full text of Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965 section by section on LawLens.
Official source: India Code