National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007
राष्ट्रीय ग्रामीण रोजगार गारंटी (जम्मू-कश्मीरपर विस्तार) अधिनियम, 2007
An Act to provide for the extension of the National Rural Employment Guarantee Act, 2005 to the State of Jammu and Kashmir.
- Act number
- Act 23 of 2007
- Year
- 2007
- Enacted on
- 11-05-2007
- In force from
- 04-06-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Social Welfare
Read the full text of National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007 section by section on LawLens.
Official source: India Code