Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980

श्री चित्रा तिरुनल आयुर्विज्ञान और प्रौद्योगिकी संस्थान, त्रिवेन्द्रम, अधिनियम, 1980

An Act to declare the Sree Chitra Tirunal Medical Centre Society for Advanced Studies in Specialities, Trivandrum, in the State of Kerala, to be an institution of national importance and to provide for its incorporation and matters connected therewith.

Act number

Act 52 of 1980

Year

1980

Enacted on

03-12-1980

In force from

01-03-1981

Jurisdiction

Central Act (India)

Subjects

Health And Medicine

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Official source: India Code