Bombay Rent-free Estates Act, 1851
An Act for the Adjudication of Titles to certain Estates claimed to be wholly or partially Rent-free in the Presidency of Bombay.
- Act number
- Act 11 of 1852
- Year
- 1852
- Enacted on
- 13-02-1852
- In force from
- 13-02-1852
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Bombay Rent-free Estates Act, 1851 section by section on LawLens.
Official source: India Code